Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 47 in The U.P. Narcotic Drugs Rules, 1986 47. Import under special or general order. - Any person authorised in this behalf by the Excise Commissioner by a special or general order made under these rules may import manufactured drugs in such quantity and in such manner as may be specified in that order.
