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[Cites 0, Cited by 0] [Section 15(6)] [Section 15] [Entire Act]

State of Chattisgarh - Subsection

Section 15(6)(b) in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011

(b)be responsible for preparation of annual accounts, financial estimates and the budget of the Vishwavidyalaya and for their presentation to the Finance Committee and the Executive Council ;