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State of Punjab - Section

Section 7 in The Punjab Co-operative Societies Rules, 1963

7. Appeal against refusal of registration. [Section 85(2)(xxvii)]

- Where an application for registration of a co-operative Society is rejected by the Registrar the appeal, if made, shall be signed by the persons joining in the application for registration.[Provided that where the application for registration has been signed by more than ten persons, the appeal shall be signed by at least two- thirds of persons, joining the application for registration.] [Proviso added by Punjab Government Gazette Notification dated September 23, 1965, (section 2)]