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[Cites 0, Cited by 0] [Section 22(4)] [Section 22] [Entire Act]

State of Gujarat - Subsection

Section 22(4)(b) in Gujarat Educational Innovations Commission Act, 2009

(b)The four scholars for each Council shall be selected in such manner as may be prescribed by regulations from amongst eminent educationalists in the subjects of innovations for which the Council is constituted.