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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(1)(j) in Arunachal Pradesh Indian Medicine Council Act, 2013

(j)"Recognized Medical Qualification" means any of the Medical qualification in Indian Medicine included in the Section Third and Fourth Schedule of Indian Medicine Central Council Act,1970