Madhya Pradesh High Court
Ruxmaniben Deepchand Gardi Medical ... vs Dr. Anshul Jain on 7 May, 2022
Author: Chief Justice
Bench: Chief Justice
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
WA No. 757 of 2020
(RUXMANIBEN DEEPCHAND GARDI MEDICAL COLLEGE (A UNIT OF UJJAIN CHARITABLE TRUST
HOSPITAL AND RESEARCH Vs DR. ANSHUL JAIN AND OTHERS)
Dated : 07-05-2022
Shri Ajay Asudani - Advocate for the appellant.
Shri Sanjay Zamindar - Advocate for respondent No.1.
IA No.3382 of 2020 - application for urgent hearing. No ground is made out to hear the matter out of turn. Hence, the same is dismissed.
Post for hearing in the usual course.
(RAVI MALIMATH) (VIJAY KUMAR SHUKLA)
CHIEF JUSTICE JUDGE
VM
Signature Not Verified
VerifiedDigitally
Digitally signed by
SAN VARGHESE
MATHEW
Date: 2022.05.07
18:04:13 IST