Patna High Court - Orders
The Speaker,Bihar Legislative vs Dilip Kumar & Ors on 23 August, 2011
Author: T. Meena Kumari
Bench: T. Meena Kumari
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.322 of 2008
In
(CIVIL WRIT JURISDICTION CASE 9732/2007)
The Speaker,Bihar Legislative
Versus
Sanjay Kumar Singh & Ors
----------------------------------
with
Letters Patent Appeal No.326 of 2008
IN
(CIVIL WRIT JURISDICTION CASE 9731/2007)
The Speaker,Bihar Legislative
Versus
Dilip Kumar & Ors
----------------------------------
with
Letters Patent Appeal No.318 of 2008
IN
(CIVIL WRIT JURISDICTION CASE 9980/2007)
The Speaker,Bihar Legislative
Versus
Sanjeev Kumar-Ii & Ors
----------------------------------
with
Letters Patent Appeal No.319 of 2008
IN
(CIVIL WRIT JURISDICTION CASE 9730/2007)
The Speaker,Bihar Legislative
Versus
Prakash Kumar Singh & Ors
----------------------------------
with
Letters Patent Appeal No.320 of 2008
IN
(CIVIL WRIT JURISDICTION CASE 1230/2008)
The Speaker,Bihar Legislative
Versus
Sushil Thakur & Ors
----------------------------------
with
Letters Patent Appeal No.323 of 2008
IN
(CIVIL WRIT JURISDICTION CASE 9750/2007)
The Speaker,Bihar Legislative
Versus
Ajay Paswan & Ors
----------------------------------
with
Letters Patent Appeal No.325 of 2008
2
IN
(CIVIL WRIT JURISDICTION CASE 1285/2008)
The Speaker,Bihar Legislative
Versus
Lalit Narayan Paswan & Ors
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18. 23.08.2011Learned counsel appearing on behalf of the appellants submits that a copy of the supplementary affidavit has been served on 22.08.2011. He seeks time to take instruction in the matter.
Post these matters on 12th of September, 2011 retaining its position.
(T. Meena Kumari, J.) (Vikash Jain, J.) P.K.