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[Cites 0, Cited by 0] [Section 78(2)] [Section 78] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 78(2)(a) in Arunachal Pradesh Panchayat Raj Act, 1997

(a)inspect, or cause to be inspected, any immovable property used or occupied by a Gram Panchayat within the Block or any work in progress under the direction of a Gram Panchayat;