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State of Rajasthan - Section

Section 66 in Rajasthan Stamp Act 1998

66. General superintendence and control over Collectors.

(1)Subject to the provisions of this Act, the power to have general superintendence and control over Collectors shall vest in the Inspector General of Stamps.
(2)The Inspector General of Stamps shall specify the territorial jurisdiction of a Collector for the purpose of this Act, where there are more than one officer functioning as Collector.