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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Uttar Pradesh - Subsection

Section 27(5) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005

(5)Subject to the provisions of this Act, the emoluments and other conditions of service of the [Vice-Chancellor] [Substituted for 'Director' by U.P. Act 5 of 2009, Section 2.] shall be such as may be prescribed.