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[Cites 0, Cited by 0] [Section 27(3)] [Section 27] [Entire Act]

State of Odisha - Subsection

Section 27(3)(c) in The Orissa Forest Act, 1972

(c)clears or breaks up any land for cultivation or for any other purpose, or cultivates or attempts to cultivate any land in any manner or puts up any sheds or other structure; or