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Calcutta High Court

Narendra Kumar Berlia vs Om Prakash Berlia & Ors on 17 April, 2019

Author: Shekhar B. Saraf

Bench: Shekhar B. Saraf

OD-2

                               ORDER SHEET
                               CS 79 OF 2011
                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE


                         NARENDRA KUMAR BERLIA
                                 Versus
                        OM PRAKASH BERLIA & ORS.

 BEFORE:
 The Hon'ble JUSTICE SHEKHAR B. SARAF

Date : 17th April, 2019.

Appearance:

Mr. Domingo Gomes, Adv.
....for the commissioner Mr. Jishnu Chowdhury, Adv. Mr. Sarvapriya Mukherjee, Adv.
Mr. Arnab Sardar, Adv.
Mr. Arif Ali, Adv.
....for the plaintiff Mr. Rohit Banerjee, Adv. Ms. D. Adhikari, Adv.
Ms. A. Mukherjee, Adv.
....for the defendant No. 3,5 & 16
Mr. Chayan Gupta, Adv.
Mr. Pramit Bag, Adv.
...for the defendant Mr. A.K. Dey, Adv.
...for the defendant No. 7,14,21 & 22
Mr. Iti Dutta, Adv.
...for the defendant No. 4
Mr. H. Chakrabarty, Adv. Mr. S. Kakreaio, Adv.
Ms. Ritika Shroff, Adv.
....for the defendant NO. 1,2,9&10 2 The Court : Mr. Domingo Gomes, Learned Commissioner submits his report with regard to the evidence of the plaintiff, Mr. Narendra Kumar Berlia.
Let this matter appear in the monthly list of June, 2019.
Copy of the Commissioner's Report be handed over to all the parties. The learned Commissioner is also discharged.
(SHEKHAR B. SARAF, J.) Sbghosh