Calcutta High Court
Narendra Kumar Berlia vs Om Prakash Berlia & Ors on 17 April, 2019
Author: Shekhar B. Saraf
Bench: Shekhar B. Saraf
OD-2
ORDER SHEET
CS 79 OF 2011
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
NARENDRA KUMAR BERLIA
Versus
OM PRAKASH BERLIA & ORS.
BEFORE:
The Hon'ble JUSTICE SHEKHAR B. SARAF
Date : 17th April, 2019.
Appearance:
Mr. Domingo Gomes, Adv.
....for the commissioner Mr. Jishnu Chowdhury, Adv. Mr. Sarvapriya Mukherjee, Adv.
Mr. Arnab Sardar, Adv.
Mr. Arif Ali, Adv.
....for the plaintiff Mr. Rohit Banerjee, Adv. Ms. D. Adhikari, Adv.
Ms. A. Mukherjee, Adv.....for the defendant No. 3,5 & 16
Mr. Chayan Gupta, Adv.
Mr. Pramit Bag, Adv.
...for the defendant Mr. A.K. Dey, Adv....for the defendant No. 7,14,21 & 22
Mr. Iti Dutta, Adv....for the defendant No. 4
Mr. H. Chakrabarty, Adv. Mr. S. Kakreaio, Adv.
Ms. Ritika Shroff, Adv.
....for the defendant NO. 1,2,9&10 2 The Court : Mr. Domingo Gomes, Learned Commissioner submits his report with regard to the evidence of the plaintiff, Mr. Narendra Kumar Berlia.
Let this matter appear in the monthly list of June, 2019.
Copy of the Commissioner's Report be handed over to all the parties. The learned Commissioner is also discharged.
(SHEKHAR B. SARAF, J.) Sbghosh