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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(2) in The M.P. Lok Parisar (Bedakhali) Niyam, 1975

(2)[x x x] [Omitted by Notification No. F-13-37-80-II-A(3), dated 6-5-1980.]