Bombay High Court
Monarch And Qureshi Builders vs Union Of India And 2 Ors on 29 October, 2021
Author: Amit B. Borkar
Bench: K.R. Shriram, Amit B. Borkar
1/1 917 to 920.WP-3286-2019.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO.3286 OF 2019
WITH
WRIT PETITION NO.3287 OF 2019
WITH
WRIT PETITION NO.3288 OF 2019
WITH
WRIT PETITION NO.3289 OF 2019
Monarch and Qureshi Builders ....Petitioner
V/s.
Union of India and Ors. ....Respondents
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Mr. Dharan V. Gandhi i/b. Ms. Rushita Jain for petitioner.
Mr. P.C. Chhotaray i/b. Mr. Arvind Pinto for respondents.
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CORAM : K.R. SHRIRAM &
AMIT B. BORKAR, JJ.
DATED : 29th OCTOBER 2021 P.C. :
1 Stand over to 17th November 2021.
2 Ad-interim, if any, to continue until the next date.
(AMIT B. BORKAR, J.) (K.R. SHRIRAM, J.) Gauri Gaekwad