Himachal Pradesh High Court
Charan Dass vs . Om Parkash on 14 December, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
CMPMO No. 582 of 2022 14.12.2022 Present: Mr. Rajesh Kumar, Advocate, for the petitioner.
Mr. Sat Prakash, Advocate, for the respondent.
List before appropriate Bench for consideration after four weeks.
Interim order dated 23.11.2022 shall remain in force till the next date.
(Satyen Vaidya) Judge 14th December, 2022 (kck) ::: Downloaded on - 14/12/2022 20:36:21 :::CIS