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State of Tamilnadu - Section

Section 10 in The Anna University Act, 1978

10. Pro-Chancellor.

(1)The Minister administering the subject of technical education in the State of Tamil Nadu for the time being shall be the Pro-Chancellor of the University.
(2)In the absence of the Chancellor, or during the Chancellor's inability to act, the Pro-Chancellor shall exercise all the powers and perform all the duties of the Chancellor.