Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Mizoram - Subsection

Section 53(1) in Mizoram Liquor (Prohibition) Act, 2019

(1)The Government may. by notification, make rules or orders or instructions for the purpose of carrying out the provisions of this Act,