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State of Jharkhand - Section

Section 92 in Bihar Education Code, 1961

92. Minimum number of days on tour.

- The District Inspectress of schools is required to be on tour outside her headquarters for not less than 150 days with at least 90 night halts in each financial year. The tour programme should be properly planned and approval of the Inspectress of Schools should ordinarily be obtained in advance.