Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act] Union of India - Subsection Section 30(2)(iv) in Aircraft Rules, 1937 (iv)[ by a company or corporation registered elsewhere than in India: [Inserted by G.S.R. 36, dated 7.1.199.]