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[Cites 0, Cited by 0] [Section 82(1)] [Section 82] [Entire Act]

State of Odisha - Subsection

Section 82(1)(vi) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(vi)Effluent - An industrial unit which discharges effluent containing offensive and decomposable or toxic substances shall not be permitted in residential areas.