Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of Kerala - Subsection

Section 73(4) in Kerala Factories Rules, 1957

(4)All rails on which a traveling crane moves and every track on which the carriage of transporter or run way moves, shall be of proper size and adequate strength and having an even running surface and every such rail or track shall be properly laid, adequately supported and properly maintained.