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Central Information Commission

Mr.Rajkumar Mangla vs Cbdt on 18 December, 2012

                    CENTRAL INFORMATION COMMISSION
                        Club Building (Near Post Office)
                     Old JNU Campus, New Delhi-110067
                              Tel: +91-11-26105682


                     File No.CIC/DS/A/2011/003573/RM



Appellant:                                     Shri Raj Kumar Mangla, Gurgaon,
                                               Haryana



Public Authority:                              CBDT, Department of Revenue, New
                                               Delhi



Date of Hearing:                               18.12.2012



Date of decision:                              18.12.2012



Heard today, dated 18.12.2012.

Appellant heard through tele-conferencing.

The Public Authority is represented by Shri U.K. Jha, Section Officer, CBDT, Ministry
of Finance.

FACTS

Vide RTI dt 13.11.10, appellant had sought information regarding statutory procedure by virtue of which an appeal pending before CIT(Appeal) of one region can be transferred to another region.

2. CPIO vide letter dt 21.2.11 provided a copy of the relevant order.

3. An appeal was filed on 23.2.11.

4. AA vide order dt 28.3.11 upheld the decision of the CPIO.

5. Submissions made by the appellant and public authority were heard.

DECISION 1

6. The Commission directs the CPIO to provide a specific response to the query raised by the appellant within two weeks from date of receipt of the order.

The appeal is disposed of.

Sd/-

(Rajiv Mathur) Central Information Commissioner Authenticated true copy forwarded to :

The Under Secretary & CPIO (RTI Cell) M/o Finance, Deptt. of Revenue CBDT, Room No.701, C Wing, Hudco Vishala Building, Bhikaji Cama Place, New Delhi The First Appellate Authority (RTI Cell) M/o Finance, Deptt. of Revenue CBDT, Room No.701, C Wing, Hudco Vishala Building, Bhikaji Cama Place, New Delhi Mr. Raj Kumar Mangla H. No. 584/3, Roshan Pura, Gurgaon -122001 (Haryana) (Raghubir Singh) Deputy Registrar .12.2012 2