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Madhya Pradesh High Court

Akhilesh Upadhyay vs The State Of Madhya Pradesh on 21 May, 2024

Author: Sheel Nagu

Bench: Sheel Nagu

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 4958 of 2024 (AKHILESH UPADHYAY AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 21-05-2024 Shri K.K. Pandey - Advocate for the petitioners.

Shri Aryan Shukla - Advocate for the SPE. Shri Amit Kumar Sharma - Government Advocate for State.

Learned counsel for the petitioners prays for and is granted time to seeks instructions.

As prayed for, list after ensuing summer vacation.



                                (SHEEL NAGU)                                (AMAR NATH (KESHARWANI))
                                    JUDGE                                            JUDGE

                          skt




Signature Not Verified
Signed by: SANTOSH
KUMAR TIWARI
Signing time: 22-May-24
3:30:23 PM