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[Cites 0, Cited by 0] [Section 834] [Entire Act]

Bengal Presidency - Subsection

Section 834(a) in Police Regulations, Bengal , 1943

(a)The Inspector-General may transfer Deputy Superintendents (other than officers officiating or about to officiate as Superintendent) from one district to another or from the headquarters of a district to a subdivision and vice versa.