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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(5) in The Orissa Cement Control Order, 1973

(5)The Controller may earmark specified quantity of cement in stock with any stockist for sale to the institutions whereupon no cement shall be sold to institutions out of excess of stocks not so earmarked.