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State of Uttar Pradesh - Section

Section 205S in U.P. Zamindari Abolition and Land Reforms Rules, 1952

205S. Analysis of produce generally.

- After inspecting the village, the Settlement Officer will work out the average produce of staple crop, on each type of soil and at the time of inspections shall enquire into such matters, as the history of general developments, effects of the various plans and community development schemes, use of improved seeds, fertilizers and facilities of irrigation. He shall enquire into the features of the system of crops rotation and prepare the table only with respect to the crops which are generally sown in a rotation of three years. The settlement shall be prepared separate for 'wet' and 'dry’ land.