Section 44(2)(a) in The Rajasthan Holdings (Consolidation and Prevention of Fragmentation) Act, 1954
(a)the manner of publication under sub-section (2) of section 4, sub-section (1) of section 14, sub-sections (1) and (2) of section 19, sub-section (4) of section 20 and sub-section (1) of 21;