Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(5) in Chhattisgarh Private Placement Agencies (Regulation) Rules, 2014

(5)The concerned Superintendent of Police or the Authorized Officer for this purpose, for establishing the identity and for verifying the character and antecedents of the person may make such inquiries from the respectable residents within the locality and the District Police Headquarters and by residence, as he may consider necessary.