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Bombay High Court

Rochem Sepration System India Private ... vs Nirtech Private Limited on 21 August, 2023

2023:BHC-OS:8770
                                                                                       17-COMAPL.16002.2023


      Jvs.
                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            ORDINARY ORIGINAL CIVIL JURISDICTION

                           INTERIM APPLICATION (L) NO. 16223 OF 2023
                                        (NOT ON BOARD)
                                              IN
                            COMMERCIAL APPEAL (L) NO. 16002 OF 2023
                                              IN
                           INTERIM APPLICATION (L) NO. 29924 OF 2022
                                             WITH
                             COURT RECEIVER REPORT NO. 380 OF 2022
                                              IN
                            COMMERCIAL IP SUIT (L) NO. 29923 OF 2022

                    Rochem Separation Systems }
                    (India) Pvt. Ltd.         }                           Appellant
                              Versus
                    Nirtech Private Limited   }
                    & Ors.                    }                           Respondents


                    Mr. Sharan Jagtiani, Senior Advocate with Mr.Rashmin
                    Khandekar, Ms. Manua Roy Chowdhary, Ms. Karishni
                    Khanna, Mr. Akshay Kapadia, Ms. Surubhi Agrawal,
                    Ms. Jahnvi Singh & Ms. Angel Mary Anju i/b. Royzz &
                    Co. for the applicant/appellant.
                    Mr. Hiren Kamod with Mr. Nishad Nadkarni, Mr. Aasif
                    Navodia and Ms. Khushboo Jhunjhunwala i/b. Khaitan
                    & Co. for the respondents.

                                     CORAM: DEVENDRA KUMAR UPADHYAYA, CJ.
                                            & ARIF S. DOCTOR, J.

DATE: 21st AUGUST 2023 P.C.:

1. Not on board. Taken on board.
2. Delay in filing the appeal is condoned. Interim Application (L) No. 16223 of 2023 is disposed of accordingly.
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17-COMAPL.16002.2023

3. List the appeal on 29th August 2023.

JAYANT VISHWANATH SALUNKE Digitally signed by JAYANT VISHWANATH SALUNKE Date: 2023.08.21 19:29:35 +0530 (ARIF S. DOCTOR, J.) (CHIEF JUSTICE) 2 ::: Uploaded on - 21/08/2023 ::: Downloaded on - 22/08/2023 06:55:33 :::