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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(d) in Haryana Passenger Transport Scheme, 2003

(d)In addition to the passenger tax, road tax, permit fees, Adda fee or any other taxes or fees imposed by the State Government at the time of allotment of permits or later at the rates applicable from time to time, shall also be payable.