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Himachal Pradesh High Court

Shiva Institute Of Pharmacy vs . State Of H.P. & Another. on 21 July, 2023

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Shiva Institute of Pharmacy vs. State of H.P. & another.

.

CWP No. 2743 of 2023 21.7.2023 Present: Mr.Kulbhushan Khajuria, Advocate, for the petitioner.

Mr.Anup Rattan, Advocate General, alongwith Mr.Prashant Sen, Deputy Advocate General, for the respondents-State.

r to Reply on behalf of respondents-State stands filed.

The same is taken on record. Rejoinder thereto, as prayed, be filed within two days.

List for consideration on 24th July, 2023.

(Vivek Singh Thakur), Judge.

21th July, 2023 (Keshav) ::: Downloaded on - 21/07/2023 20:39:22 :::CIS .

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