Himachal Pradesh High Court
Shiva Institute Of Pharmacy vs . State Of H.P. & Another. on 21 July, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Shiva Institute of Pharmacy vs. State of H.P. & another.
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CWP No. 2743 of 2023 21.7.2023 Present: Mr.Kulbhushan Khajuria, Advocate, for the petitioner.
Mr.Anup Rattan, Advocate General, alongwith Mr.Prashant Sen, Deputy Advocate General, for the respondents-State.
r to Reply on behalf of respondents-State stands filed.
The same is taken on record. Rejoinder thereto, as prayed, be filed within two days.
List for consideration on 24th July, 2023.
(Vivek Singh Thakur), Judge.
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