Gujarat High Court
Sahajanand Technologies Private ... vs Regional Director - North Western ... on 8 April, 2015
Author: Ks Jhaveri
Bench: Ks Jhaveri, A.G.Uraizee
C/LPA/428/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
LETTERS PATENT APPEAL NO. 428 of 2014
In SPECIAL CIVIL APPLICATION NO. 3994 of 2013
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SAHAJANAND TECHNOLOGIES PRIVATE LIMITED....Appellant(s)
Versus
REGIONAL DIRECTOR - NORTH WESTERN REGION - MINISTRY OF &
2....Respondent(s)
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Appearance:
MR DHAVAL SHAH, ADVOCATE for the Appellant(s) No. 1
MR NISHANT LALAKIYA, ADVOCATE for the Respondent(s) No. 1,3
MR DEVANG VYAS, ADVOCATE for the Respondent(s) No. 1,3
NANAVATI ASSOCIATES, ADVOCATE for the Respondent(s) No. 2
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CORAM: HONOURABLE MR.JUSTICE KS JHAVERI
and
HONOURABLE MR.JUSTICE A.G.URAIZEE
Date : 08/04/2015
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE KS JHAVERI) By consent, S.O. to 29th April, 2015.
(K.S.JHAVERI, J.) (A.G.URAIZEE,J) *asma Page 1 of 1