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Gujarat High Court

Sahajanand Technologies Private ... vs Regional Director - North Western ... on 8 April, 2015

Author: Ks Jhaveri

Bench: Ks Jhaveri, A.G.Uraizee

        C/LPA/428/2014                                  ORDER




           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD


                LETTERS PATENT APPEAL NO. 428 of 2014

             In SPECIAL CIVIL APPLICATION NO. 3994 of 2013

================================================================
    SAHAJANAND TECHNOLOGIES PRIVATE LIMITED....Appellant(s)
                             Versus
  REGIONAL DIRECTOR - NORTH WESTERN REGION - MINISTRY OF &
                       2....Respondent(s)
================================================================
Appearance:
MR DHAVAL SHAH, ADVOCATE for the Appellant(s) No. 1
MR NISHANT LALAKIYA, ADVOCATE for the Respondent(s) No. 1,3
MR DEVANG VYAS, ADVOCATE for the Respondent(s) No. 1,3
NANAVATI ASSOCIATES, ADVOCATE for the Respondent(s) No. 2
================================================================

          CORAM: HONOURABLE MR.JUSTICE KS JHAVERI
                 and
                 HONOURABLE MR.JUSTICE A.G.URAIZEE

                           Date : 08/04/2015


                             ORAL ORDER

(PER : HONOURABLE MR.JUSTICE KS JHAVERI) By consent, S.O. to 29th April, 2015.

(K.S.JHAVERI, J.) (A.G.URAIZEE,J) *asma Page 1 of 1