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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Odisha - Subsection

Section 59(c) in The Orissa Co-operative Societies Rules, 1965

(c)the amount of deficiency or loss, which appears to have been incurred by the breach of trust, wilful negligence or misappropriation of fraudulent retention of any money or property of any person;