Calcutta High Court (Appellete Side)
Pg (Anjali Paul & Ors vs Union Of India & Ors.) on 24 July, 2015
Author: Dipankar Datta
Bench: Dipankar Datta
1
1444 24.07.2015 W.P.8231(W) of 2015
CL
pg (Anjali Paul & Ors. vs. Union of India & Ors.)
Mr. Mani Sankar Chattopadhyay.......for the petitioners
Mr. P.K. Dutt
Mr. S.K. Dutt
Mr. S. Banerjee...................for the SEBI
Mr. Subrata Ray.................for the respondents 1 to 4
Mr. Tulsidas Ray.................for the State It is reported by Mr. Chattopadhyay, learned advocate for the petitioners that a similar matter concerning Tower Infotech Limited has been referred by Hon'ble Justice Joymalya Bagchi by an order dated 21.07.2015 to the Division Bench presided over by the Hon'ble the Chief Justice, subject to assignment by Her Ladyship.
In view thereof, place this writ petition before Hon'ble the Chief Justice for appropriate order.
(DIPANKAR DATTA,J.)