Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 11] [Section 406] [Entire Act] State of Maharashtra - Subsection Section 406(e) in The Mumbai Municipal Corporation Act, 1888 (e)requiring that in market buildings and market places, passages be provided between the stalls of sufficient width for the convenient use of the public.