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[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

State of Telangana - Subsection

Section 8(3)(a) in Telangana State Private Universities (Establishment and Regulation) Act, 2018

(a)financial soundness and assets of the Sponsoring Body and its ability to set up the infrastructure of the proposed University;