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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Telangana - Subsection

Section 5(3)(iii) in Telangana Mining Settlements Act, 1956

(iii)The term of office of a member elected or nominated under clauses (i) and (ii) shall expire at the time at which the term of office of other members expires.