Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Chattisgarh High Court

M/.S Jmc Project (India) Ltd vs Commissioner Of Commercial Tax, Raipur on 8 April, 2026

                                    1

                                                                Digitally signed
                                                                by RAMESH
                                                                KUMAR VATTI
                                                                Date: 2026.04.09
                                                                11:58:59 +0530




         HIGH COURT OF CHHATTISGARH AT BILASPUR


                          WPT No. 230 of 2022

                    M/S JMC PROJECT (INDIA) LTD.
                                 versus
             COMMISSIONER OF COMMERCIAL TAX & ORS
                               Alongwith

                          WPT No. 231 of 2022


                               Order Sheet



08/04/2026

Mr. Hari Agrawal, Advocate for the petitioner.

Ms. Anuradha Jain, Deputy Government Advocate for the State.

At the request of Mr. Hari Agrawal, call both the matters after four weeks.

Sd/-

(Rakesh Mohan Pandey) Judge vatti