Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Kerala - Subsection Section 2(2) in Kerala Police Act, 1960 (2)Words and expressions used and not defined in this Act, but define in the Indian Penal Code, 1860, or in the Code to Criminal Procedure, 1898 shall have the meanings respectively assigned to them in those Codes.
