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Patna High Court - Orders

The State Of Bihar And Ors vs Harendra Mishra And Ors on 20 September, 2022

Author: Ashwani Kumar Singh

Bench: Ashwani Kumar Singh, Shailendra Singh

         IN THE HIGH COURT OF JUDICATURE AT PATNA
                          CIVIL REVIEW No.59 of 2018
                                        In
                       Letters Patent Appeal No.1047 of 2017
     ======================================================
1.    The State Of Bihar
2.   The Principal Secretary, Education Department, Government of Bihar,
     Patna.
3.   The Principal Secretary, Department of Personnel and Administrative
     Reforms, Government of Bihar.
4.   The Director, Mass Education, Government of Bihar, Patna.
5.   The District Education Officer, Bhojpur.

                                                                  ... ... Petitioner/s
                                       Versus
1.   Harendra Mishra Son of Late Ram Bhawan Mishra, Resident of Village-
     Tilak Rai Ka Hata, P.O. Barka Rajpur, P.S.- Simari, District- Buxar.
2.   Bhagwan Prasad, Son of Shri Nanhaku Prasad, Resident of VillageP.O.-
     Barka Singhanpura Narayanpur Bisen, P.S.- Simari, District- Buxar.
3.   Anil Kumar, Son of Shri Pashupati Rai, Resident of Village- Dudhi Patti
     Simari, PostP.S.- Simari, District- Buxar.
4.   Jitendra Kumar Prasad, Son of Shri Daya Nand Prasad, Resident of Village-
     Dudhi Patti Simari, PostP.S.- Simari, District- Buxar.
5.   Subas Prasad, Son of Late Ganga Sagar Prasad, Resident of VillagePost-
     Manjhawari, P.S.- Simari, District- Buxar.
6.   Ashok Kumar Mishra, Son of Shri Ram Chandra Mishra, Resident of
     VillagePost Keshopur, P.S.- Simari, District- Buxar.
7.   Ram Niwas Singh, Son of Late Radha Mohan Singh, Resident of
     VillagePost- Manjhawari, P.S.- Simari, District- Buxar.
8.   Dinanath Ram, Son of Late Sarju Ram, Resident of VillagePost- Simari,
     Dudhipatti, P.S.- Simari, District- Buxar.
9.   Durgawari Devi, Wife of Shri Budhan Pandey, Resident of VillagePost-
     Dudhipatti, Simari, P.S.- Simari, District- Buxar.
10. Sushil Kumar Mishra, Son of Sri Ram Kishor Mishra, Resident of
    VillagePost- Simari, Dudhipatti, P.S.- Simari, District- Buxar.
11. Bhagmani Devi, Wife of Shri Paras Nath Rai, Resident of VillagePost
    Simari, P.S.- Simari, District- Buxar.
12. Manoj Kumar Sharma, Son of Late Mahendra Sharma, Resident of Village-
    Simari, Halwapatti, P.O.P.S.- Simari, District- Buxar.
13. Sri Ram Yadav, Son of Shri Shiv Dular Yadav, Resident of VillagePost-
    Gangauli, P.S.- Simari, District- Buxar.
14. Anil Kumar Ojha, Son of Late Daya Shankar Ojha, Resident of VillagePost-
    Barka Singhanpura, P.S.- Simari, District- Buxar.
15. Sardha Nand Ram, Son of Late Kshatra Dhari Ram, Resident of Village-
 Patna High Court C. REV. No.59 of 2018(9) dt.20-09-2022
                                             2/7




        Simari Khairapatti, P.O.P.S.- Simari, District- Buxar.
  16. Hridya Nand Ram, Son of Late Kshatradhari Ram, Resident of Village-
      Simari Khairapatti, P.O.P.S.- Simari, District- Buxar.
  17. Lalbabu Prasad Keshri, Son of Late Keshav Keshari, Resident of
      VillagePost- Simari Dudhipatti, P.S.- Simari, District- Buxar.
  18. Nagendra Prasad Keshari, Son of Shri Dinanath Prasad Keshri, Resident of
      Village- Simari Khairapatti, P.O.P.S.- Simari, District- Buxar.
  19. Sunaina Devi, Wife of Nandlesh Pandey, Resident of Village- Bakulaha,
      Simari, P.O.P.S.- Simari, District- Buxar.
  20. Rahman Mohamad, Son of Sri Sultan Mohamad, Resident of Village- Barka
      Gaon, P.O.- Nagpura, P.S.- Simari, District- Buxar.
  21. Paras Nath Singh, Son of Late Ram Newaj Singh, Resident of Village Bhan
      Bharauli, P.O.P.S.- Simari, District- Buxar.
  22. Birendra Prasad, Son of Shri Ram Nath Prasad, Resident of VillageP.O.-
      Dudhipatti, Simari, P.S.- Simari, District- Buxar.
  23. Sri Kant Dubey, Son of Shri Kashinath Dubey, Resident of VillageP.O.P.S.-
      Simari, District- Buxar.
  24. Mahendra Ram, Son of Late Lalan Ram, Resident of Village- Dharmpura,
      P.S.- Indor, P.S.- Itarhiu, District- Buxar.
  25. Santosh Kumar Pandey, Son of Shri Sudarshan Pandey, Resident of
      VillageP.O.- Chaki Pandey Dera, P.S.- Brahmpur, District- Buxar.
  26. Sushil Kumar Choubey, Son of Shri Shaligram Choubey, Resident of
      VillageP.O.- Dumari, P.S.- Simari, District- Buxar.
  27. Hari Bansh Ram, Son of Late Sahdeo Ram, Resident of Village- Simari,
      Halwapatti, P.O.P.S.- Simari, District- Buxar.
  28. Meera Sinha, Wife of Shri Awadesh Lal, Resident of Village- Rajpur Beni
      Lal Ke Dera, P.O.P.S.- Simari, District- Buxar.
  29. Ravindra Dubey, Son of Shri Deomuni Dubey, Resident of Asha Parari, P.S.
      Simari, District- Buxar.
  30. Dadan Yadav, Son of Shri Ram Beyas Yadav, Resident of VillageP.O.-
      Barkarajpur, P.S.- Simri, Dist- Buxar.
  31. Nilima Devi, Wife of Shri Jairam Thakur, Resident of Village Tilak Rai
      Hata, Post Barka Rajpur, P.S.- Simari, District- Buxar.
  32. Uma Devi, Wife of Shri Satyanand Mishra, Resident of VillageP.O.-
      Barkarajpur, P.S.- Simri, Dist- Buxar.
  33. Surendra Kumar Thakur, Son of Late Siddhnath Thakur, Resident of Village-
      Dullahpur, P.O.- Niyajipur, P.S.- Simari, District- Buxar.
  34. Sanjay Kumar Thakur, Son of Shri Tarkeshwar Thakur, Resident of
      VillageP.O.- Gangauli, P.S.- Simari, District- Buxar.
  35. Usha Devi, Daughter of Ram Lal Singh, Resident of Village- Yadupurba,
      P.O.- Sarenja, P.S.- Rajpur, District- Buxar.
  36. Rajesh Kumar Choubey, Son of Late Gorak Nath Choubey, Resident of
      Vilage- Civil Line Khadan Area, P.O.P.S.- Buxar Town, District- Buxar.
 Patna High Court C. REV. No.59 of 2018(9) dt.20-09-2022
                                             3/7




  37. Rajesh Kumar Yadav, Son of Shri Ram Nath Yadav, Resident of Village-
      Tawakal Rai Ke Dera, P.S.- Simari, District- Buxar.
  38. Chhathu Yadav, Son of Bishwanath Yadav, Resident of Village- Niyajipur
      Lal Singh Ke Dera, P.S.- Simari, District- Buxar.
  39. Surendra Yadav, Son of Shri Rajnath Yadav, Resident of Village- Tilak Rai
      Ka Hata, P.S.- Simari, District- Buxar.
  40. Tribhuwan Prasad, Son of Shri Barmeshwar Prasad, Resident of Village-
      Srikant Rai Ka Dera, Post Gangauli, P.S.- Simari, District- Buxar.
  41. Rama Shankar Ram, Son of Shri Birja Ram, Resident of Village- Niyajipur
      Garjan Pathak Ke Dera, P.O.- Gangauli, P.S.- Simari, District- Buxar.
  42. Parshuram Yadav, Son of Shri Shiv Shankar Yadav Yadav, Resident of
      Village- Niyajipur Jiyan Ke Dera, P.O.- Niyajipur, P.S.- Simari, District-
      Buxar.
  43. Ganga Sagar Singh, Son of Shri Paras Nath Singh, Resident of Village-
      Jiyajipur Abilakh Yadav Ke Dera, P.S.- Simari, District- Buxar.
  44. Chhathu Lal Yadav, Son of Shri Ram Govind Yadav, Resident of Village-
      Garjan Pathak Ke Dera, P.O.- Gangauli, P.S.- Simari, District- Buxar.
  45. Ramanuj Pathak, Son of Ramji Pathak, Resident of Village- Dada Baba Ke
      Dera, P.O.- Niyajipur, P.S.- Simari, District- Buxar.
  46. Rameshwar Mishra, Son of Shri Shiv Shankar Mishra, Resident of
      VillageP.O.- Barka Gaon Nagpura, P.S.- Simari, District- Buxar.
  47. Manoj Kumar Mishra, Son of Late Narendra Kumar Mishra, Resident of
      VillagePost- Barka Singhanpura, P.S.- Simari, District- Buxar.
  48. Sarvendra Ojha, Son of Shri Atrimuni Ojha, Resident of VillagePost
      Kharahatar, P.S.- Simari, District- Buxar.
  49. Ravi Ranjan Kumar, Son of Late Ram Narayan Kumar, Resident of
      VillagePost- Dumari, P.S.- Simari, District- Buxar.
  50. Ramesh Kumar Upadhyay, Son of Late Bhrigunath Upadhyay, Resident of
      Village- Bagahipatti, P.O.- Mahila, P.S.- Itarhi, District- Buxar.
  51. Bashisth Tiwary, Son of Late Sita Ram Tiwary, Resident of VillageP.O.-
      Barka Singhanpur, P.S.- Simari, District- Buxar.
  52. Sanjay Kumar Upadhyay, Son of Shri Nilambar Upadhyay, Resident of
      VillagePost- Chilahari, P.S.- Dumaraw, District- Buxar.
  53. Manoj Kumar Pandey, Son of Late Lalan Pandey, Resident of VillagePost-
      Chilahari, P.S.- Dumaraw, District- Buxar.
  54. Kamaldeo Ojha, Son of Shri Ram Sevak Ojha, Resident of Village-
      Kharahatar, P.S.- Simari, District- Buxar.
  55. Sushil Mishra, Son of Late Sudarshan Mishra, Resident of VillagePost-
      Dumari, P.S.- Simari, District- Buxar.
  56. Harendra Ojha, Son of Shri Atarimuni Ojha, Resident of VillageP.O.-
      Kharahatar, P.S.- Simari, District- Buxar.
  57. Drauopadi Devi, Wife of Shri Sarvenera Ojha, Resident of VillagePost-
      Kharahatar, P.S.- Simari, District- Buxar.
 Patna High Court C. REV. No.59 of 2018(9) dt.20-09-2022
                                             4/7




  58. Markandey Pandey, Son of Late Rama Shankar Pandey, Resident of Village-
      Ojhawalia, P.O.- Parasiya, P.S.- Brahmpur, District- Buxar.
  59. Madhu Srivastava, Wife of Shri Sanjay Srivastava, Resident of Village-
      Chandpali, Post Nagawa, P.S.- Simari, District- Buxar.
  60. Hardeo Prasad Singh Yadav, Son of Late Ram Chij Singh Yadav, Resident of
      Village- Manikpur, P.O.- Keshopur, P.S.- Simari, District- Buxar.
  61. Saroja Devi, Wife of Late Nagendra Mishra, Resident of VillageP.O.-
      Keshopur, P.S.- Simari, District- Buxar.
  62. Bans Narayan Roy, Son of Shri Bandhu Roy, Resident of VillageP.O.-
      Gajadhar Ganj, P.S.- Buxar Nagar, District- Buxar.
  63. Anupurna Devi, Wife of Shri Arbind Mishra, Resident of Village-
      Barkagaon Sabalpatti, P.O.P.S.- Simari, District- Buxar.
  64. Malti Devi, Wife of Shri Kashinath Prasad, Resident of VillageP.O.P.S.-
      Dumraon, District- Buxar.
  65. Gita Devi, Wife of Shri Birbal Rai, Resident of Village- Narahi, P.O.- Rauni,
      P.S.- Rajpur, District- Buxar.
  66. Ramjee Choudhary, Son of Shri Ramdeo Choudhary, Resident of Village-
      Nagawa Bin Dera, P.O.- Nagawa, P.S.- Simari, District- Buxar.
  67. Ashok Kumar Paswan, Son of Shri Hari Paswan, Resident of Village- Akdar,
      P.O.-Hattinpur, P.S.- Brahmpur, District- Buxar.
  68. Birendra Prasad, Son of Late Niranjan Prasad, Resident of VillagePost-
      Umedpur, P.S.- Brahmpur, District- Buxar.
  69. Tej Narayan Choudhary, Son of Late Shivbeyas Choudhary, Resident of
      VillagePost- Akarasi, P.S.- Bagengola, District- Buxar.
  70. Hare Ram Pandey, Son of Late Hari Bansh Pandey, Resident of VillagePost-
      Nadan, P.S.- Dumaraon, District- Buxar.
  71. Nasareen Nikahat, Wife of Parvez Imam, Resident of Village- Katkauli,
      P.O.- Ahirauli, P.S.- Buxar Industrial, District- Buxar.
  72. Banjhu Ram, Son of Shri Amawas Ram, Resident of VillageP.O.- Kamarpur,
      P.S.- Kamarpur, District- Buxar.
  73. Ajit Kumar Ram, Son of Sri Dasarath Prasad, Resident of Village-
      Dharmpura, P.O.- Pasaraha, P.S.- Itarhi, District- Buxar.
  74. Vidhya Sagar Dubey, Son of Late Raja Ram Dubey, Resident of Village-
      Balapur, P.O.- Churamanpur, P.S.- Industrial Buxar, District- Buxar.
  75. Binod Kumar Singh, Son of Shri Munmun Singh, Resident of Village-
      Itauhana, P.O.- Tigana Basaw Kala, P.S.- Itarhi, District- Buxar.
  76. Satyendra Singh, Son of Late Palatu Singh, Resident of VillageP.O.- Purana
      Bhojpur, P.S.- Dumraon, District- Buxar.
  77. Anirudha Singh, Son of Late Sonapati Singh, Resident of Village-
      Dharahara, P.O.- Turiganj, P.S.- Krishna Brahm, District- Buxar.
  78. Om Prakash Singh, Son of Late Dhanpal Singh, Resident of VillageP.O.-
      Sowan, P.S.- Krishna Brahm, District- Buxar.
  79. Baban Singh, Son of Shri Bhola Singh, Resident of Village- Natadera, P.O.-
 Patna High Court C. REV. No.59 of 2018(9) dt.20-09-2022
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        Ariyawan, P.S.- Krishna Brahm, District- Buxar.
  80. Urmila Devi, Wife of Shiv Prasan Prasad, Resident of VillageP.O.-
      Chhatnawar, P.S.- Krishna Brahm, District- Buxar.
  81. Ajay Kumar Prasad, Son of Ram Sanchi Prasad, Resident of VillageP.O.-
      Chhatnawar, P.S.- Krishna Brahm, District- Buxar.
  82. Kaushalya Devi, Wife of Gopal Prasad, Resident of Village- Nomia Dera,
      P.O.- Amasari, P.S.- Dumraon, District- Buxar.
  83. Bir Bahadur Singh, Son of Shri Kashinath Singh, Resident of Village-
      Banneji Dera, P.O.- Purana Bhojpur, P.S.- Dumaraon, District- Buxar.
  84. Ajay Kumar Pathak, Son of Shri Nandji Pathak, Resident of Village-
      Bharkahara, P.O.- Nenua, P.S.- Dumaraon, District- Buxar.
  85. Kalawati Kumari, Wife of Jitendra Bahadur Singh, Resident of Village-
      Banneji Dera, P.O.- Purana Bhojpur, P.S.- Dumaraon, District- Buxar.
  86. Satyendra Kumar Rai, Son of Late Lachhuman Rai, Resident of Village-
      Udiyanganj, P.O.- Chhatnawar, P.S.- Krishna Brahm, District- Buxar.
  87. Indrawati Devi, Wife of Late Praduman Singh, Resident of VillagePost-
      Ariyawan, P.S.- Krishna Brahm, District- Buxar.
  88. Mahendra Kumar Singh, Son of Late Ramji Singh, Resident of VillagePost-
      Ariyawan, P.S.- Krishna Brahm, District- Buxar.
  89. Nand Bihari Singh, Son of Late Godhan Singh, Resident of Village-
      Dubhaki, Post Ariyawan, P.S.- Krishna Brahm, District- Buxar.
  90. Sumitra Devi, Wife of Dhirendra Singh, Resident of Village- Samausar,
      Post- Bahuara, P.S.- Nawanagar, District- Buxar.
  91. Lalita Devi, Wife of Chandra Shekhar Singh, Resident of Village- Dubhaki,
      Post- Ariyawan, P.S.- Krishna Brahm, District- Buxar.

                                              ... ... Opposite Party/s
       ======================================================
                                                   with
                        Letters Patent Appeal No. 1376 of 2017
                                            In
                      Civil Writ Jurisdiction Case No.8106 of 2017
       ======================================================
       The State Of Bihar

                                                               ... ... Appellant/s
                                               Versus
       Manoj Kumar Yadav

                                                 ... ... Respondent/s
       ======================================================
                                                   with
                         Letters Patent Appeal No. 1380 of 2017
                                           In
                     Civil Writ Jurisdiction Case No.17285 of 2016
       ======================================================
  1.    The State Of Bihar
          Patna High Court C. REV. No.59 of 2018(9) dt.20-09-2022
                                                      6/7




           2.    The Principal Secretary, Department of H.R.D. Govt. of BIhar, Patna.
           3.    The Principal Secretary, Department of Personnel and Administrative
                 Reforms, Govt. of Bihar,Patna.
           4.    The District Magistrate, Bhagalpur.
           5.    The District Education Officer, Bhagalpur.
           6.    The Bihar Rajya Madhyan Bhojan Yojna Samiti through Secretary-cum-
                 Director, Mid Day Meal Scheme, Bi
           7.    The Secretary, Bihar Madhyan Bhojan Yojna Samiti-Cum-Director, Mid Day
                 Meal Scheme, Bihar, Patna.

                                                                                 ... ... Appellant/s
                                                    Versus
           1.    Shambhu Kumar Jha S/o Chandra Shekhar Jha, Resident of Village P.O.-
                 Ganauli, P.S. Andhrathadhi, District-Madhubani.
           2.    Sanjeev Kumar Jha Son of Shiv Shankar Jha, Resident of Village-Gonauli,
                 P.S. Andharathadhi District-Madhubani.
           3.    Shobhi Ram Son of Late Dasai Ram Resident of Village-Thethua P.O.-
                 Gonauli, P.S.-Ancharathadhi, District-Madhubani.
           4.    Vinay Kumar jha Son of Vidyanath Jha Resident of Village-Gonauli, P.S.
                 Andharathadhi District-Madhubani.
           5.    Rani Kumari D/o Lai Krishan Jha, Resident of Village P.O. -Nanaur, P.S.-
                 Rudraour, District-Nadhubani.
           6.    Mithilesh Kumar Choudhary Son of Shree Chandra-Kant Choudhary
                 Resident of Village-P.O.-Devhar, P.S.-Andharathadhi, District-Madhubani.
           7.    Lal Jha Son of Bhagwan Jha Resident of Village P.O. mahrail, P.S.-
                 Rudrapur, District-Madhubani.

                                                           ... ... Respondent/s
                 ======================================================
                 Appearance :
                 For the Petitioner/s     :        None
                 For the respondendts              Mr. Pramod Mishra, Advocate
                 ======================================================
                 CORAM: HONOURABLE MR. JUSTICE ASHWANI KUMAR SINGH
                         and
                         HONOURABLE MR. JUSTICE SHAILENDRA SINGH
                                       ORAL ORDER

                 (Per: HONOURABLE MR. JUSTICE ASHWANI KUMAR SINGH)

9   20-09-2022

Despite repeated calls, nobody appears on behalf of the petitioners.

Learned counsel for the respondents is present. Patna High Court C. REV. No.59 of 2018(9) dt.20-09-2022 7/7 The application is dismissed for want of prosecution.

(Ashwani Kumar Singh, J) ( Shailendra Singh, J) Pradeep/hassan/-

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