Section 11(2) in Urban Street Vendors and Hawkers (Registration and Regulation) Bye-laws, 2010
(2)The contents of undertaking shall include the following : -(i)Information regarding the applicant's name, age, address, telephone number residence and livelihood status in the corporation area.(ii)The applicant's confirmation regarding the extent and nature of right being granted.(iii)The applicant's commitment regarding financial liabilities towards the Corporation, relating to vending rights.(iv)The applicant's commitment towards sanitation and public health.
