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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(3) in The National Trust For Welfare Of Persons With Autism, Cerebral Palsy, Mental Retardation And Multiple Disabilities Rules, 2000

(3)The term of office of the Chief Executive Officer shall be for a period of three years or his superannuation at the age of 60 years, whichever is earlier.