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[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 37(1)(f) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(f)street lights, public lamps, lamp posts and apparatus connected therewith or appertaining thereto;