Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Punjab-Haryana High Court

Haryana Urban Development Authority ... vs Dewan Chand Sobti on 23 April, 2013

Author: Rajan Gupta

Bench: Rajan Gupta

                  IN THE HIGH COURT OF PUNJAB AND HARYANA
                                AT CHANDIGARH

        Civil Misc. Application Nos. 4621 & 4622-22-C of 2013) in
        RSA No. 2283 of 2010

Haryana Urban Development Authority and another
                                  ...... Appellant

                             versus

Dewan Chand Sobti                            ..... Respondent

Coram:            Hon'ble Mr. Justice Rajan Gupta

Present:          None.

Rajan Gupta, J.(Oral)

This is an application for seeking restoration of appeal which was dismissed for want of prosecution vide order dated 05.02.2013.

Case has been called out twice since morning. Appellants remain unrepresented today as well.

Dismissed for non-prosecution.

[RAJAN GUPTA] rd 23 April, 2013 JUDGE Shivani Kaushik