Punjab-Haryana High Court
Haryana Urban Development Authority ... vs Dewan Chand Sobti on 23 April, 2013
Author: Rajan Gupta
Bench: Rajan Gupta
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
Civil Misc. Application Nos. 4621 & 4622-22-C of 2013) in
RSA No. 2283 of 2010
Haryana Urban Development Authority and another
...... Appellant
versus
Dewan Chand Sobti ..... Respondent
Coram: Hon'ble Mr. Justice Rajan Gupta
Present: None.
Rajan Gupta, J.(Oral)
This is an application for seeking restoration of appeal which was dismissed for want of prosecution vide order dated 05.02.2013.
Case has been called out twice since morning. Appellants remain unrepresented today as well.
Dismissed for non-prosecution.
[RAJAN GUPTA] rd 23 April, 2013 JUDGE Shivani Kaushik