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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(1) in THE CENTRAL INDUSTRIAL SECURITY FORCE (AMENDMENT) ACT, 2009

(1)This Act may be called the Central Industrial Security Force (Amendment) Act, 2009.(2)It shall be deemed to have come into force on the 10th day of January, 2009.