Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 138(2)] [Section 138] [Entire Act] State of West Bengal - Subsection Section 138(2)(j) in West Bengal Town and Country (Planning and Development) Act, 1979 (j)the manner of filing, and the fees to be paid for and the procedure to be followed in, appeals;