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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 25(1)(a) in Telecommunication (Broadcasting and Cable) Services Standards of Quality of Service and Consumer Protection (Addressable Systems) Regulations, 2017

(a)has a toll free "customer care number" having sufficient number of lines or connections and human resources to efficiently service the subscriber base of the distributor,