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Jharkhand High Court

Perfect Computers vs South Eastern Railway Thr G.M. on 3 December, 2015

Author: Prashant Kumar

Bench: Prashant Kumar

              IN THE   HIGH COURT OF JHARKHAND               AT   RANCHI

                           W.P.(C) No. 5634 of 2008
                 Perfect Computers, a proprietorship firm, having its place of
                 business at Room No.7, Milkhiram Building, PO & PS-Sakchi,
                 Town-Jamshedpur, Dist.-Singhbhum East, through its proprietor
                 Shailesh Prasad, S/o Sri B.K. Prasad, R/o Room No.7, Milkhiram
                 Building, PO & PS-Sakchi, Town, Jamshedpur, Dist.-Singhbhum
                 East
                                                          ... ...  Petitioner
                                       Versus

                 1. South Eastern Railway through its General Manager, S.E.
                 Railway, Gardenreach, Koklata
                 2. Divisional Railway Manager, Chakradharpur Division, S.E.
                 Railway, PO & PS-Chakradharpur, Dist.-Singhbhum West
                 3. A.D.R.M. Chakradharpur Division, S.E. Railway, PO & PS-
                 Chakradharpur, Dist.-Singhbhum West
                 4.Senior D.E.E.(TRD), Sr.DFM, S.E. Railway, Chakradharpur,PO
                 & PS-Chakradharpur, Dist.-Singhbhum West.....   Respondents
                                        ------
                 CORAM:      HON'BLE MR. JUSTICE PRASHANT KUMAR
                                         ------
                 For the Petitioner:   Mr. S.L. Agrawal, Adv.
                 For the Respondents: Mr. Mahesh Tewari, Adv.(S.E. Railway)

                                          ------

6/03.12.2015

Sri, Shankar Lal Agrawal, learned counsel for the petitioner submits that he has no instruction in this matter.

Under the said circumstance, this writ application is dismissed.

(Prashant Kumar, J.) Sudhir