Jharkhand High Court
Perfect Computers vs South Eastern Railway Thr G.M. on 3 December, 2015
Author: Prashant Kumar
Bench: Prashant Kumar
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(C) No. 5634 of 2008
Perfect Computers, a proprietorship firm, having its place of
business at Room No.7, Milkhiram Building, PO & PS-Sakchi,
Town-Jamshedpur, Dist.-Singhbhum East, through its proprietor
Shailesh Prasad, S/o Sri B.K. Prasad, R/o Room No.7, Milkhiram
Building, PO & PS-Sakchi, Town, Jamshedpur, Dist.-Singhbhum
East
... ... Petitioner
Versus
1. South Eastern Railway through its General Manager, S.E.
Railway, Gardenreach, Koklata
2. Divisional Railway Manager, Chakradharpur Division, S.E.
Railway, PO & PS-Chakradharpur, Dist.-Singhbhum West
3. A.D.R.M. Chakradharpur Division, S.E. Railway, PO & PS-
Chakradharpur, Dist.-Singhbhum West
4.Senior D.E.E.(TRD), Sr.DFM, S.E. Railway, Chakradharpur,PO
& PS-Chakradharpur, Dist.-Singhbhum West..... Respondents
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CORAM: HON'BLE MR. JUSTICE PRASHANT KUMAR
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For the Petitioner: Mr. S.L. Agrawal, Adv.
For the Respondents: Mr. Mahesh Tewari, Adv.(S.E. Railway)
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6/03.12.2015Sri, Shankar Lal Agrawal, learned counsel for the petitioner submits that he has no instruction in this matter.
Under the said circumstance, this writ application is dismissed.
(Prashant Kumar, J.) Sudhir