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Gujarat High Court

Thakor Laxmiben D/O Nathuji Saluji vs Sarpanch, Rancharda Gram Panchayat on 21 June, 2018

Author: J.B.Pardiwala

Bench: J.B.Pardiwala

            C/SA/14600/2018                                             ORDER




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                      F/SECOND APPEAL NO. 14600 of 2018

                                      With
                         CIVIL APPLICATION NO. 1 of 2018
==========================================================
                   THAKOR LAXMIBEN D/O NATHUJI SALUJI
                                Versus
                 SARPANCH, RANCHARDA GRAM PANCHAYAT
==========================================================
Appearance:
MR AV PRAJAPATI(672) for the PETITIONER(s) No. 1
==========================================================

 CORAM: HONOURABLE MR.JUSTICE J.B.PARDIWALA

                                  Date : 21/06/2018

                                   ORAL ORDER

Office   objections   be   removed   within   two   weeks   from   today,   failing  which, the matter shall stand dismissed for non­prosecution without reference  to the Court. 

(J.B.PARDIWALA, J) CHANDRESH Page 1 of 1