Gujarat High Court
Thakor Laxmiben D/O Nathuji Saluji vs Sarpanch, Rancharda Gram Panchayat on 21 June, 2018
Author: J.B.Pardiwala
Bench: J.B.Pardiwala
C/SA/14600/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
F/SECOND APPEAL NO. 14600 of 2018
With
CIVIL APPLICATION NO. 1 of 2018
==========================================================
THAKOR LAXMIBEN D/O NATHUJI SALUJI
Versus
SARPANCH, RANCHARDA GRAM PANCHAYAT
==========================================================
Appearance:
MR AV PRAJAPATI(672) for the PETITIONER(s) No. 1
==========================================================
CORAM: HONOURABLE MR.JUSTICE J.B.PARDIWALA
Date : 21/06/2018
ORAL ORDER
Office objections be removed within two weeks from today, failing which, the matter shall stand dismissed for nonprosecution without reference to the Court.
(J.B.PARDIWALA, J) CHANDRESH Page 1 of 1