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Bombay High Court

Jasmina Sharvil Shah vs Sharvil Sidharth Shah on 9 December, 2021

Author: Mangesh S. Patil

Bench: Mangesh S. Patil

                                                                            949.MCA.184.21.odt


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            BENCH AT AURANGABAD

                       MISC.CIVIL APPLICATION NO.184 OF 2021

                                     JASMINA SHARVIL SHAH
                                            VERSUS
                                    SHARVIL SIDHARTH SHAH

                                         ...
                      Advocate for Applicant : Ms. A.S. Jadhav
         Advocate for Respondent : Mr. N.S. Salunke h/f. Mr. M.M. Subhedar
                                         ...

                                       CORAM    :   MANGESH S. PATIL, J.
                                       DATE     :   09.12.2021
PER COURT :

The learned advocate Mr. Salunke holding for Mr. Subhedar for the respondent seeks adjournment on the ground that he has filed a leave note. By way of last chance, the matter is adjourned to 13.01.2022.

(MANGESH S. PATIL, J.) habeeb 1/1 ::: Uploaded on - 10/12/2021 ::: Downloaded on - 11/12/2021 04:12:22 :::