Bombay High Court
Jasmina Sharvil Shah vs Sharvil Sidharth Shah on 9 December, 2021
Author: Mangesh S. Patil
Bench: Mangesh S. Patil
949.MCA.184.21.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
MISC.CIVIL APPLICATION NO.184 OF 2021
JASMINA SHARVIL SHAH
VERSUS
SHARVIL SIDHARTH SHAH
...
Advocate for Applicant : Ms. A.S. Jadhav
Advocate for Respondent : Mr. N.S. Salunke h/f. Mr. M.M. Subhedar
...
CORAM : MANGESH S. PATIL, J.
DATE : 09.12.2021 PER COURT :
The learned advocate Mr. Salunke holding for Mr. Subhedar for the respondent seeks adjournment on the ground that he has filed a leave note. By way of last chance, the matter is adjourned to 13.01.2022.
(MANGESH S. PATIL, J.) habeeb 1/1 ::: Uploaded on - 10/12/2021 ::: Downloaded on - 11/12/2021 04:12:22 :::